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Union of India - Section

Section 7 in Indian Nursing Council (Nurses Registration & Tracking System) Regulations, 2019

7. Periodic Renewal of Registration /License.

- (i) In order to maintain Live-Register all registered nursing personnel need to renew registration after every 5 years.
(ii)Renewal of Registration /License is linked with 150 hours of CNE in terms of CNE guidelines issued by the Council with object of ensuring that the nursing personnel are updated with latest knowledge and skills.
(iii)For renewal of registration, the registered nurse would login and apply online in NRTS portal and upload the CNE certificates along with requisite fee mentioned in the schedule to this regulation.
(iv)All the SNRCs shall charge a uniform Renewal Registration Fee as indicated in the Schedule. In case the application for renewal is received after six months of expiry of the five year period after earlier registration, a penalty shall be charged in addition to the renewal fee as indicated in the Schedule.