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Himachal Pradesh High Court

Gian Chand vs . Onkar Singh & Ors on 11 October, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

Gian Chand vs. Onkar Singh & Ors RSA No. 554 of 2012 .

11.10.2022 Present: Mr. Ajit Sharma, Advocate, for the appellant.

Ms. Amrita Chandel, Advocate, vice counsel for the respondents.

Learned counsel for the appellant prays for and is granted six weeks' time to file Power of Attorney as well as certified copy of learned trial Court judgment. List thereafter. r (Chander Bhusan Barowalia) Judge 11th October, 2022 (himani) ::: Downloaded on - 11/10/2022 20:02:45 :::CIS