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[Cites 0, Cited by 0] [Section 10k(3)] [Section 10k] [Entire Act]

Union of India - Subsection

Section 10k(3)(iv) in The Standards of Weights and Measures (General) Rules, 1987

(iv)For special application that are clearly marked on the instrument, an instrument may have weighing ranges in classes I and II or in classes II and III. The instrument as a whole shall then comply with the more severe requirements of sub-paragraph (9) of this paragraph applicable to either of the two classes.