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[Cites 0, Cited by 0] [Section 10k] [Entire Act]

Union of India - Subsection

Section 10k(3) in The Standards of Weights and Measures (General) Rules, 1987

(3)Classification of instruments
(i)The verification scale interval, number of verification scale intervals and the minimum capacity, in relation to the accuracy class of an instrument, shall be as given in Table 40.
TABLE 40
Accuracy class Verification scale intervale Number of verification scale intervals n=Max/e   Minimum capacity
    Minimum Maximum  
Special I 0.001 g≤e 50 000* - 100e
High II 0.001 g≤e≤0.05 g 100 100000 20e
  0.1 g≤e 5000 100000 50e
Medium III 0.1 g≤e≤2 g 100 10000 20e
  5 g≤e 500 10000 20e
Ordinary III 5 g≤e 100 1000 10e
Note.-For values of "e" less than 1 mg in respect of class I accuracy instruments, e shall be taken to be equal to 1 mg for the purpose of verification/inspection.*See for exception in clause (v) of sub-paragraph (5) of this paragraph.
(ii)On multiple range instruments, if the verification scale intervals are el, e2.......er with e,< e2 < .....<er, Min, n and Max shall be indexed accordingly.
(iii)On multiple range instruments each range shall be treated as an instrument with one range.
(iv)For special application that are clearly marked on the instrument, an instrument may have weighing ranges in classes I and II or in classes II and III. The instrument as a whole shall then comply with the more severe requirements of sub-paragraph (9) of this paragraph applicable to either of the two classes.