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Union of India - Section

Section 72 in The Oil Mines Regulations, 2017

72. General safety for production facility and installation.

- The manager of every mine shall -
(a)provide wind sock in the production facility or installations;
(b)provide facility for washing eyes and display material safety data sheets in the chemical handling shed;
(c)provide an emergency vehicle in all the time in every production facility or installation;
(d)ensure that pipelines are painted as per colour code indicated in the standard, that is, IS 2379 of the Bureau of Indian Standards or its revised version and the said colour code are displayed in the installation;
(e)ensure that display boards are posted in strategic locations for prohibitory messages; and
(f)ensure that all relevant documents pertaining to new production facility regarding construction and material alterations are maintained and kept available at facility.