Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] Union of India - Subsection Section 72(d) in The Oil Mines Regulations, 2017 (d)ensure that pipelines are painted as per colour code indicated in the standard, that is, IS 2379 of the Bureau of Indian Standards or its revised version and the said colour code are displayed in the installation;
