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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(a) in The Orissa Boiler Operation Engineers' Rules, 2000

(a)a copy of the degree or diploma, as the case may be, attested by the Principal of the Institution or by a Gazetted Officer and the original and one copy each of all testimonials in respect of practical experience of the candidate;