Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Madhya Pradesh - Subsection Section 1(4) in M.P. Recognition of Secondary and Higher Secondary School Rules, 2017 (4)All the cases related to recognition till the academic session 2016-17 shall be decided as per provisions/rules existing at that time.
