Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 672] [Entire Act] Bengal Presidency - Subsection Section 672(a) in Police Regulations, Bengal , 1943 (a)When a guard is supplied to another Government Department, its cost (including pay and contingencies) shall be borne by the Police Department, unless it is a guard over a health camp.
