672. Cost of guards supplied to Government Departments.
(a)When a guard is supplied to another Government Department, its cost (including pay and contingencies) shall be borne by the Police Department, unless it is a guard over a health camp.(b)If a guard is in addition to the sanctioned allotment of the district, the pay bill shall be separate from the district pay bill and the number and date of the letter conveying the sanction of the Provincial Government shall be quoted in it.
