Section 12(1)(V) in The U.P. (Regulation Of Building Operations) Rules, 1985

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(1)(V) in The U.P. (Regulation Of Building Operations) Rules, 1985

(V)Documents of ownership and Title. - The application for building permit shall further be accompanied by the following for verifying ownership and title:-

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 12(1)(V) in The U.P. (Regulation Of Building Operations) Rules, 1985