Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act] State of Jammu-Kashmir - Subsection Section 42(1)(b) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011 (b)the name, description and location of the river, stream, nallah or any other water course from where material is sought to be extracted;