Section 1(3) in Andhra Pradesh Education Act, 1982
(3)It applies to all educational institutions and tutorial institutions in the State except, -(i)institutions for scientific or technical education financed by the Central Government and declared by Parliament by law to be institutions of National importance ;[***] [Omitted '(ii) institutions established or maintained and administered by or affiliated to, or recognised by the Andhra Pradesh Agricultural University and the Jawaharlal Nehru Technological University' by Act No. 7 of 2013, dated 8.7.2013.](iii)colleges and institutions in so far as the matters pertaining to them are dealt with in the enactments, relating to the establishment of Universities in force in the State, including the University of Hyderabad Act, 1974 ;(iv)educational institutions imparting intermediate education in so far as the matters pertaining to them are dealt with in the Andhra Pradesh Intermediate Education Act, 1971.
