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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(3)(iii) in Andhra Pradesh Education Act, 1982

(iii)colleges and institutions in so far as the matters pertaining to them are dealt with in the enactments, relating to the establishment of Universities in force in the State, including the University of Hyderabad Act, 1974 ;