Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Uttar Pradesh - Subsection Section 17(7) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958 (7)The appointment, duties, powers and functions of the Head of Departments shall be as prescribed.
