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State of Uttar Pradesh - Section

Section 17 in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

17. The Faculties.

(1)The University shall include such Faculties as may be prescribed.
(2)Each Faculty shall comprise such departments as may be prescribed, and subjects of study shall be assigned to various departments by the Statutes.
(3)There shall be a Board of each Faculty the constitution and powers of which shall be prescribed.
(4)There shall be Dean of each Faculty who shall be chosen in such manner and for such period as may be prescribed.
(5)The Dean shall be the Chairman of the Board of the Faculty and be responsible for the due observane of the Statutes and Regulations relating to the Faculty. He shall be further responsible for the organization and conduct of the teaching, research and extension work of the departments comprised in the Faculty.
(6)There shall be a Head in each Department who shall be responsible to the Dean for the organization and operation of the Department.
(7)The appointment, duties, powers and functions of the Head of Departments shall be as prescribed.