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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(2) in Andhra Pradesh Higher Education Regulatory and Monitoring Commission Rules, 2019

(2)Appointment of Other Staff: The nature and categories of the employees of the Commission and consolidated pay thereof shall be as specified below: -
S.No Name of the Post Consolidated Pay No. of Posts
1 Data Analyst Rs. 25,000 per month 2
2 Stenographer Rs. 25,000 per month 1
3 Data Entry Operator As per Government norms for outsourcing staff 2
4 Office Subordinates As per Government norms for outsourcing staff 6