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State of Andhra Pradesh - Section

Section 14 in Andhra Pradesh Higher Education Regulatory and Monitoring Commission Rules, 2019

14. Appointment and Conditions of Service of Officers and Staff.

(1)Appointment of Finance Officer : -
(a)The Commission may appoint a Finance and Accounts Officer who has 15 years of experience in the field of Finance in the Private Sector or a retired Government official of the rank of Joint Director who has worked with the Finance Department of the Government;
(b)The Finance and Accounts Officer shall be appointed on contractual basis for a period of three years extendable further by the Government by not more than two years or until he or she attains the age of 70 years whichever is earlier;
(c)The Finance and Accounts Officer shall receive a consolidated pay of Rs.50,000/- per month;
(2)Appointment of Other Staff: The nature and categories of the employees of the Commission and consolidated pay thereof shall be as specified below: -
S.No Name of the Post Consolidated Pay No. of Posts
1 Data Analyst Rs. 25,000 per month 2
2 Stenographer Rs. 25,000 per month 1
3 Data Entry Operator As per Government norms for outsourcing staff 2
4 Office Subordinates As per Government norms for outsourcing staff 6
(3)Mode of appointments: The Commission may appoint suitable persons from time to time, where necessity arises requiring specialised or expert knowledge for dealing with a particular matter or subject, the Commission may engage persons of requisite qualification and experience on outsourcing basis on such terms and conditions as the Commission may decide;
(4)For outsourced staff, the Commission shall follow the prevailing remuneration rates as prescribed by the Government;
(5)For Contractual Staff other than Secretary of the Commission shall determine the terms and conditions in the contract agreement;
(6)Disciplinary authority: In the case of staff other than the Secretary, the Secretary of the Commission shall be the disciplinary authority and the Chairperson will be the appellate authority;