Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Odisha - Subsection Section 16(1) in The Orissa Grama Rakshi Rules, 1969 (1)The powers and duties of a Grama Rakshi specified in Section 6 of the Act shall be explained to a Grama Rakshi by the Officer-in-charge of the police-station.
