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State of Odisha - Section

Section 16 in The Orissa Grama Rakshi Rules, 1969

16.

(1)The powers and duties of a Grama Rakshi specified in Section 6 of the Act shall be explained to a Grama Rakshi by the Officer-in-charge of the police-station.
(2)[ He shall promptly report to the police-station the out-break of epidemics like Cholera, Small-pox, cattle disease within his Beat.] [Sub-rule (2) deleted and Sub-rule (3) re-numbered as (2) vide Orissa Gazette Part III-A/18.10.1974.]