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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(iii) in The Railway Passengers (Manner Of Investigation Of Untoward Incidents) Rules, 2003

(iii)make out a brief report in respect of spot of the untoward incident and forward copies thereof to the Divisional Office, Zonal Railways, police and [Divisinal Security Commissioner] [ Substituted by G.S.R. 540(E), dated 9-8-2007 (w.e.f. 9-8-2007).] of the Force;