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Union of India - Section

Section 6 in The Railway Passengers (Manner Of Investigation Of Untoward Incidents) Rules, 2003

6. Duties of Station Superintendent

.-The Station Superintendent, on receipt of an information about the occurrence of an untoward incident under rule 3, shall,-
(i)make necessary entries to this effect in the station diary;
(ii)arrange for medical assistance to the injured passengers;
(iii)make out a brief report in respect of spot of the untoward incident and forward copies thereof to the Divisional Office, Zonal Railways, police and [Divisinal Security Commissioner] [ Substituted by G.S.R. 540(E), dated 9-8-2007 (w.e.f. 9-8-2007).] of the Force;
[* * *] [ Clauses (iv) and (v) omitted by G.S.R. 540(E), dated 9-8-2007 (w.e.f. 9-8-2007).]