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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(3)(x) in Gemstone Policy of Orissa, 1998

(x)Royalty would be calculated on the sale price at "Pit's month value" which the price at which gemstones are sold by the officers.