Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] Union of India - Subsection Section 21(7) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016 (7)Two or more vessels installed in batteries shall be so installed that the top surface of the vessels are on the same plane.
