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[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of Assam - Subsection

Section 84(1)(iv) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(iv)areas earmarked for infrastructure of civic amenities in the Master Plan and Zoning Regulation for the town;