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State of Madhya Pradesh - Section

Section 3 in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Rules, 2008

3. Application for Establishment.

(1)Sponsoring body intending to establish a private university;shall submit the application for establishment of the private university in prescribed form as an Annexure "A" to the Regulatory Commission.
(2)Application shall be signed by the person authorised to authenticate instruments on behalf of the sponsoring body.
(3)Application fee of Rs. 1,00,000/- (Rs. One Lac Only) shall be sent along with application through a crossed account payee draft in the name of the "Madhya Pradesh Private Universities Regulatory Commission" payable at Bhopal.
(4)Application for the establishment of the Private University shall be accompanied by a Project Report.
(5)Application submitted by the sponsoring body shall be duly acknowledged by the Regulatory Commission.