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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(3) in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Rules, 2008

(3)Application fee of Rs. 1,00,000/- (Rs. One Lac Only) shall be sent along with application through a crossed account payee draft in the name of the "Madhya Pradesh Private Universities Regulatory Commission" payable at Bhopal.