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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(3) in Rajasthan Biological Diversity Rules, 2010

(3)The accounts of the local Biodiversity fund shall be audited by the Examiner of Local Fund Audits. The Principal Accountant General (Civil Audit), Rajasthan has the right to audit this fund at his discretion.