Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 54 in Bihar Minerals (Concession, Prevention of Illegal Mining, Transportation & Storage) Rules, 2019 54. How the fees and deposit to be made. - Any amount payable under these rules shall be paid into Treasury either through a paper challan or an electronic fund transfer.
