Section 19(3) in Andhra Pradesh Right of Children to Free and Compulsory Education Rules, 2010
(3)New parent/guardian members from entry class will be inducted into the SMC to replace those parent members who will move out of the SMC when their children leave school.](b)[ Ex-officio members: [Substituted by Notification No. G.O.Ms. 41, dated 19.6.2013 (w.e.f. 3.3.2011).]
