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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Rajasthan - Subsection

Section 68(iii) in University of Udaipur Officers (Conditions of Service) Rules, 1976

(iii)If the Committee itself, deputes an officer to work in another Indian or Foreign University or any other agency, institution or organization including Central and State Governments, the Committee will ensure that the emoluments (salary and allowances) and other service conditions of the officer to deputed are not to his disadvantage.