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State of Rajasthan - Section

Section 35 in The Rajasthan Co-Operative Service Rules, 1954

35. Regulation of leave, allowances, pension etc.

- Except as provided in these Rules the pay, allowances, pensions, leave and other conditions of the members of Service shall be regulated by :-
(1)The Rajasthan Travelling Allowance Rules, 1971;
(2)The Rajasthan Civil Services (Unification of Pay Scales) Rules, 1950;
(3)The Rajasthan Civil Service (Classification, Control and Appeal) Rules, 1958;
(4)The Rajasthan Service Rules, 1951;
(5)The Rajasthan Civil Service (Rationalisation of Pay Scales) Rules, 1956;and any other rules made by the appropriate authority under the proviso to article 309 of the Constitution of India and for the time being in force.