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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(5) in The Rajasthan Co-Operative Service Rules, 1954

(5)The Rajasthan Civil Service (Rationalisation of Pay Scales) Rules, 1956;and any other rules made by the appropriate authority under the proviso to article 309 of the Constitution of India and for the time being in force.