Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(15) in The Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983

(15)In the case of Despatch Riders/Chowkidar/Orderly Peons. - (i) Fifty per cent by direct appointment from amongst those who are Matriculates and possess motorcycle driving licence, preference being given to part-time volunteers; and
(ii)Fifty per cent by promotion from amongst Class IV staff working at State Headquarters or field offices under the control of the Commandant General who are Matriculates and possess motorcycle driving licence, with experience of at least three years.