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[Cites 0, Cited by 0] [Section 8(15)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(15)(ii) in The Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983

(ii)Fifty per cent by promotion from amongst Class IV staff working at State Headquarters or field offices under the control of the Commandant General who are Matriculates and possess motorcycle driving licence, with experience of at least three years.