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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(1) in Statutes of the Jodhpur National University, Jodhpur, 2010

(1)All admissions shall be done on the basis of merit in various entrance examinations conducted by State Level Agencies/All India Level Agencies/ Association of Universities.