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State of Rajasthan - Section

Section 27 in Statutes of the Jodhpur National University, Jodhpur, 2010

27. Policy of Admissions.

(1)All admissions shall be done on the basis of merit in various entrance examinations conducted by State Level Agencies/All India Level Agencies/ Association of Universities.
(2)If University doesn't conduct its own entrance test, University will call applicants on the basis of merit of above exams as referred in clause (1) above.
(3)If in any case seats remain vacant then admissions should be done strictly on the basis of merit in qualifying exams.
(4)University shall provide reservation in admission as per law.Chapter-7 Fee Structure, Freeships, Scholarships, Fellowships, Stipends, Loans and Revision of Fees