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[Cites 0, Cited by 0] [Section 40(5)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(5)(b) in The National Cadet Corps Rules, 1948

(b)In the case of cadet Lance Corporals :-
(i)reduction to the ranks as a cadet;
(ii)severe reprimand or reprimand;
(iii)extra duties not exceeding two;
(iv)admonishment.