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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(5) in The National Cadet Corps Rules, 1948

(5)An officer in command of a sub-unit of the Senior Division may award to enrolled persons appointed to his sub-unit any of the following punishments :-
(a)In the case of a cadet Sergeant and cadet Corporals :-
(i)extra duties not exceeding two;
(ii)admonishment.
(b)In the case of cadet Lance Corporals :-
(i)reduction to the ranks as a cadet;
(ii)severe reprimand or reprimand;
(iii)extra duties not exceeding two;
(iv)admonishment.
(c)In the case of a Cadet :-
(i)severe reprimand or reprimand;
(ii)extra parades not exceeding three;
(iii)extra guards and picquets not exceeding two for offences on those duties;
(iv)confinement to the lines for a period not exceeding three days during the annual training camp.