Section 57 in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984
57. Intimation of particulars of Commission's dues to the Director (Administration).
(1)The Head of office after ascertaining and assessing the Commission lies as in Regulation 65, shall furnish the particular thereof to the Director (Administration) at least ten months before the date of retirement of the employee of the Commission so that the dues are referred out of the gratuity before its payment is athorised.(2)If, after the particulars of Commission's dues have been intimated to the Director (Administration) under sub-regulation (1), any additional Commission's dues cone to the notice of the Head of office, such dues shall be promptly reported to the Director (Administration).
