Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Goa - Subsection Section 1(3) in The Goa, Daman and Diu Shops and Establishments Act, 1973 (3)It shall come into force in such areas and on such dates as the Government may, from time to time, by notification, appoint.
