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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(11) in First Statutes of the University of Udaipur

(11)The Board shall either confirm the recommendation or in case the Board refuses to confirm the recommendation, the Vice- Chancellor shall in due course, present another recommendation in the manner indicated above.Appointment of Director of Agricultural Experiment Station and Director of Extension Education