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[Cites 0, Cited by 0] [Section 11(11)] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(11)(a) in Jammu and Kashmir State Electricity Regulatory Commission (Grid Interactive Rooftop Solar Photo Voltaic Systems based on Net Metering) Regulations, 2015, in short, JKSERC Net Metering Regulations, 2015

(a)For each billing cycle the consumer shall receive an energy account statement showing quantum of electricity injected by the eligible consumer in the billing period, electricity supplied by the distribution licensee in the billing period, net billed electricity for payment by the consumer for that billing cycle and net carried over electricity to the next billing period separately.