Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 795] [Entire Act]

State of Jharkhand - Subsection

Section 795(b) in Bihar Education Code, 1961

(b)by the promotion or transfer of officers already in the service of Government in accordance with the rules in force. A reference is, however, made to the Public Service Commission to advise on such selection. The final selection of the officers to be promoted is made by the Governor after considering the recommendation of the Commission.