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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(3) in Tamil Nadu Music and Fine Arts University Act, 2013

(3)It applies to -
(a)the colleges and institutions specified in the Schedule; and
(b)all colleges and institutions which may be affiliated to, or established or maintained by, the University in accordance with the provisions of this Act and the statutes and regulations made thereunder.