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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(d) in The Central Electricity Regulatory Commission (Open Access in Inter-State Transmission) Regulations, 2004

(d)payment shall be made either through cheque/demand draft payable at the location of the nodal Regional Load Despatch Centre or through electronic transfer.