Section 44 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965
44.
It shall consist of-(a)The Chairman and the Vice-Chairman of the Board ;(b)One member appointed by the Board from amongst the five members elected under Clause (f) of sub-section (1) of Section 4 of the Act;(c)One member appointed by the Board from amongst the member nominated under Clause (g) (iii) of sub-section (1) of Section 4 of the Act;(d)Three other members appointed by the Board.
