Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Madhya Pradesh - Subsection Section 44(b) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965 (b)One member appointed by the Board from amongst the five members elected under Clause (f) of sub-section (1) of Section 4 of the Act;
