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[Cites 0, Cited by 0] [Section 3(7)] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(7)(u) in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015

(u)Other expenses necessary which are ancillary or incidental to the business of electricity except penalty etc levied under the Act or any other law in force;