Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(2)(a) in Punjab State Warehousing Corporation Employees' Provident Fund Regulations, 1974

(a)the subscriber is dismissed or removed from employment in pursuance of the disciplinary proceeding taken against him; or